Smt. Shashi Sharma vs State Of U.P. And Others
2012 Latest Caselaw 3784 ALL

Citation : 2012 Latest Caselaw 3784 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Smt. Shashi Sharma vs State Of U.P. And Others on 28 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 42628 of 2012
 

 
Petitioner :- Smt. Shashi Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sudhir Dixit
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Issue notice to respondent No.4.

Each one of the respondents is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 28.8.2012

SRY

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