Smt. Nirmala vs Madhyanchal Vidyut Vitran Ltd. ...
2012 Latest Caselaw 3782 ALL

Citation : 2012 Latest Caselaw 3782 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Smt. Nirmala vs Madhyanchal Vidyut Vitran Ltd. ... on 28 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4512 of 2012
 

 
Petitioner :- Smt. Nirmala
 
Respondent :- Madhyanchal Vidyut Vitran Ltd. Through Managing Director Lko
 
Petitioner Counsel :- Alok Mishra
 
Respondent Counsel :- Amit Singh Bhadauriya
 

 
Hon'ble Ajai Lamba,J.

Sri Amit Singh Bhadauriya, Advocate, appearing for the respondent prays for time to file a counter affidavit within two weeks.

Rejoinder affidavit, if any, be filed within one week thereof.

List thereafter.

Order Date :- 28.8.2012

A.Nigam

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