Dr. Neyaz Ahmad Daudi vs State Of U.P. Thru' Prin. Secy. ...
2012 Latest Caselaw 3781 ALL

Citation : 2012 Latest Caselaw 3781 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Dr. Neyaz Ahmad Daudi vs State Of U.P. Thru' Prin. Secy. ... on 28 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 49112 of 2005
 

 
Petitioner :- Dr. Neyaz Ahmad Daudi
 
Respondent :- State Of U.P. Thru' Prin. Secy. Education And Others
 
Petitioner Counsel :- G.K. Singh,A.A.Khan,Muqeem Ahmad,S.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,B.N.Pandey,Faheem Ahmad,J.B. Singh,J.P.Singh,M. Shahid,R.P.Singh,Santosh Kumar Nigam
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner is present. Case is passed over on the illness slip of Sri R P Singh and Sri S K Nigam, learned counsel for the respondent.

List in the next cause list.

Order Date :- 28.8.2012

Chandra

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