Nathu Singh Sharma vs Vice Chancellor, ...
2012 Latest Caselaw 3768 ALL

Citation : 2012 Latest Caselaw 3768 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Nathu Singh Sharma vs Vice Chancellor, ... on 27 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 36601 of 1994
 

 
Petitioner :- Nathu Singh Sharma
 
Respondent :- Vice Chancellor, C.S.A.K.E.P.Vishwavidyalaya Kanpur & Others
 
Petitioner Counsel :- Ajit Kumar,Anshu Chaudhary,Anubhav Chandra
 
Respondent Counsel :- S.C.,S.N.Singh,V.B. Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has filed substitution application on 16.12.2009, the same is not on record. Office is directed to place the same on record and list the matter again.

Order Date :- 27.8.2012

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