Jai Singh vs High Court Of Judicature At ...
2012 Latest Caselaw 3767 ALL

Citation : 2012 Latest Caselaw 3767 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Jai Singh vs High Court Of Judicature At ... on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 70077 of 2011
 

 
Petitioner :- Jai Singh
 
Respondent :- High Court Of Judicature At Allahabad & Another
 
Petitioner Counsel :- Rajesh
 
Respondent Counsel :- Yashwant Varma,S.C.
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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