Sunil Kumar And Others vs High Court Of Judicature At ...
2012 Latest Caselaw 3765 ALL

Citation : 2012 Latest Caselaw 3765 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Sunil Kumar And Others vs High Court Of Judicature At ... on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 44764 of 2011
 

 
Petitioner :- Sunil Kumar And Others
 
Respondent :- High Court Of Judicature At Allahabad Thru Its R.G.& Another
 
Petitioner Counsel :- Bhola Nath Singh,Vivek Saran
 
Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C.
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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