Tara Singh vs State Of U.P. & Another
2012 Latest Caselaw 3764 ALL

Citation : 2012 Latest Caselaw 3764 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Tara Singh vs State Of U.P. & Another on 27 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10800 of 2009
 

 
Petitioner :- Tara Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Jitendra Pal Singh
 
Respondent Counsel :- Govt. Advocate,M.C.Gupta
 

 
Hon'ble Ramesh Sinha,J.

Passed over on the illness slip of Sri M.C. Gupta, Advocate.

List peremptorily in the next cause list.

Learned counsel for the applicant is present.

Order Date :- 27.8.2012

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