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Rajeev Upadhyay vs Viresh Pachauri And Another
2012 Latest Caselaw 3763 ALL

Citation : 2012 Latest Caselaw 3763 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Rajeev Upadhyay vs Viresh Pachauri And Another on 27 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28391 of 2010
 

 
Petitioner :- Rajeev Upadhyay
 
Respondent :- Viresh Pachauri And Another
 
Petitioner Counsel :- Hemendra Pratap Singh
 
Respondent Counsel :- Govt. Advocate,G.P.Singh
 

 
Hon'ble Ramesh Sinha,J.

Case called out. None responds for the applicant to press this application. It is dismissed accordingly.

Order Date :- 27.8.2012

NS

 

 

 
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