Gaya Prasad Gupta vs Regional Manager, Allahabad Bank ...
2012 Latest Caselaw 3761 ALL

Citation : 2012 Latest Caselaw 3761 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Gaya Prasad Gupta vs Regional Manager, Allahabad Bank ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 35828 of 2001
 

 
Petitioner :- Gaya Prasad Gupta
 
Respondent :- Regional Manager, Allahabad Bank Banda & Others
 
Petitioner Counsel :- Virendra Kumar,Chandra Shekhar Singh,Ram Raj Prajapati
 
Respondent Counsel :- S.C.,Himanshu Tiwari
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Ram Raj Prajapati.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

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