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Naqui Imam And Others vs High Court Judicature At ...
2012 Latest Caselaw 3758 ALL

Citation : 2012 Latest Caselaw 3758 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Naqui Imam And Others vs High Court Judicature At ... on 27 August, 2012
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 59755 of 2011
 

 
Petitioner :- Naqui Imam And Others
 
Respondent :- High Court Judicature At Allahabad Through Its R.G.And Anr.
 
Petitioner Counsel :- Mahendra Prasad Tripathi
 
Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C.
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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