Richa Srivastava vs High Court Of Judicature At Alld. ...
2012 Latest Caselaw 3754 ALL

Citation : 2012 Latest Caselaw 3754 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Richa Srivastava vs High Court Of Judicature At Alld. ... on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 36376 of 2012
 

 
Petitioner :- Richa Srivastava
 
Respondent :- High Court Of Judicature At Alld. Thru. R.G. And Anr.
 
Petitioner Counsel :- Gopal Misra
 
Respondent Counsel :- Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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