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Sanjeev Kumar Tiwari & Others vs High Court Of Judicature At ...
2012 Latest Caselaw 3750 ALL

Citation : 2012 Latest Caselaw 3750 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Sanjeev Kumar Tiwari & Others vs High Court Of Judicature At ... on 27 August, 2012
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 38892 of 2012
 

 
Petitioner :- Sanjeev Kumar Tiwari & Others
 
Respondent :- High Court Of Judicature At Allahabad & Another
 
Petitioner Counsel :- Prasoon Tomar,Sunil Kumar
 
Respondent Counsel :- Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Allowed.

For order, see my order of date passed and kept on record of Writ Petition No. 1922 of 2012.

Order Date :- 27.8.2012

Pkb/

 

 

 
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