Anil Kumar Srivastava vs State Of U.P. Thru' Secy. ...
2012 Latest Caselaw 3748 ALL

Citation : 2012 Latest Caselaw 3748 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Anil Kumar Srivastava vs State Of U.P. Thru' Secy. ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 3375 of 2002
 

 
Petitioner :- Anil Kumar Srivastava
 
Respondent :- State Of U.P. Thru' Secy. Panchayatiraj Anubhag-Ii & Ors.
 
Petitioner Counsel :- Ajai Kr. Srivastava,Ashok Khare
 
Respondent Counsel :- C.S.C.,A. Singh,M.M.Tripathi,P.K.Gupta
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Ajai Singh.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

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