R.Rajan vs State Of U.P. & Another
2012 Latest Caselaw 3746 ALL

Citation : 2012 Latest Caselaw 3746 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

R.Rajan vs State Of U.P. & Another on 27 August, 2012

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 22539 of 2007
 

 
Petitioner :- R.Rajan
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Prashant Kumar Singh,A.Chaturvedi,G S Chaturvedi,G.S.Hajela
 
Respondent Counsel :- Govt. Advocate,A.K. Awasthi,Manish Tiwari,Sikandar B. Kochar
 

 
Hon'ble Sunil Hali,J.

Heard arguments of the learned counsel for the parties.

Judgment Reserved.

Order Date :- 27.8.2012

M/A.

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