Yatendra Kumar Jain @ Bunti & ... vs State Of U.P. & Another
2012 Latest Caselaw 3745 ALL

Citation : 2012 Latest Caselaw 3745 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Yatendra Kumar Jain @ Bunti & ... vs State Of U.P. & Another on 27 August, 2012

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 26799 of 2007
 

 
Petitioner :- Yatendra Kumar Jain @ Bunti & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Piyush Narain Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the applicants submitted that this Application under Section 482 Cr.P.C. may be dismissed as withdrawn.

Accordingly, the writ petition is dismissed as withdrawn.

Interim order, if any, stands vacated.

Order Date :- 27.8.2012

M/A.

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