Hausila Singh vs Director Of Central Institute Of ...
2012 Latest Caselaw 3744 ALL

Citation : 2012 Latest Caselaw 3744 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Hausila Singh vs Director Of Central Institute Of ... on 27 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 30360 of 1996
 

 
Petitioner :- Hausila Singh
 
Respondent :- Director Of Central Institute Of Higher Tibetan And Others
 
Petitioner Counsel :- Gopi Krishna Pandey,M.N. Singh,V.K. Singh,V.K. Srivastava
 
Respondent Counsel :- U.S.Awasthi,H.S.N.Tripathi,S.C.,S.K.Pandey
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that to seek instruction the matter may be taken up in the next cause list.

List in the next cause list.

Order Date :- 27.8.2012

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