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Smt. Rani Devi vs Director Of Education (Basic) & ...
2012 Latest Caselaw 3743 ALL

Citation : 2012 Latest Caselaw 3743 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Smt. Rani Devi vs Director Of Education (Basic) & ... on 27 August, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 45765 of 2002
 

 
Petitioner :- Smt. Rani Devi
 
Respondent :- Director Of Education (Basic) & Others
 
Petitioner Counsel :- M.R. Goswami,Abhishek Tripathi,Y.K. Srivastava
 
Respondent Counsel :- C.S.C.,P.S. Yadav,Pramod Kumar Sharma
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner shall file a supplementary affidavit annexing therewith a seniority list or the provisional seniority list showing that the petitioner is junior to respondent no. 4.

List in the week commencing 24.09.2012.

Order Date :- 27.8.2012

Chandra

 

 

 
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