Onkar Singh Tyagi vs State Of U.P. Thru' Jt. Director Of ...
2012 Latest Caselaw 3742 ALL

Citation : 2012 Latest Caselaw 3742 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Onkar Singh Tyagi vs State Of U.P. Thru' Jt. Director Of ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 21728 of 2003
 

 
Petitioner :- Onkar Singh Tyagi
 
Respondent :- State Of U.P. Thru' Jt. Director Of Education & Others
 
Petitioner Counsel :- Ravi Prakash Srivastava,M.K.Srivastava,Yogendra Kumar Srivastava
 
Respondent Counsel :- C.S.C.,R. Singh
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list along with Writ Petition No. 43760 of 2011.

Order Date :- 27.8.2012

Chandra

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