Citation : 2012 Latest Caselaw 3741 ALL
Judgement Date : 27 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- WRIT - A No. - 50997 of 2011 Petitioner :- Anurag Jagat Srivastava Respondent :- High Court Of Judicature At Allahbad Thru Its R.G. And Anoth Petitioner Counsel :- Bhola Nath Singh Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C. Hon'ble Arun Tandon,J.
Writ petition is allowed.
For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).
Order Date :- 27.8.2012
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