Santosh Kumar Lal vs Addl. District Judge Mirzapur & ...
2012 Latest Caselaw 3740 ALL

Citation : 2012 Latest Caselaw 3740 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Santosh Kumar Lal vs Addl. District Judge Mirzapur & ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 1794 of 2002
 

 
Petitioner :- Santosh Kumar Lal
 
Respondent :- Addl. District Judge Mirzapur & Others
 
Petitioner Counsel :- B.P. Yadav,B.L.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner shall supply the particulars of the current address of the Director, Project Mala School, which as per the office report dated 03.04.2012, has shifted elsewhere.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

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