Manoj Kumar Verma vs High Court Of Judicature At ...
2012 Latest Caselaw 3738 ALL

Citation : 2012 Latest Caselaw 3738 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Manoj Kumar Verma vs High Court Of Judicature At ... on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 20661 of 2012
 

 
Petitioner :- Manoj Kumar Verma
 
Respondent :- High Court Of Judicature At Allahabad And Another
 
Petitioner Counsel :- Rajesh
 
Respondent Counsel :- Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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