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Narendra Kumar Tyagi vs State Of U.P. And Others
2012 Latest Caselaw 3737 ALL

Citation : 2012 Latest Caselaw 3737 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Narendra Kumar Tyagi vs State Of U.P. And Others on 27 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36855 of 2012
 

 
Petitioner :- Narendra Kumar Tyagi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ratnesh Kumar Srivastava,Vivek Saran
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2, 3 and 4. Issue notice to respondent No. 5.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 27.8.2012

SRY

 

 

 
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