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Mohd.Islam vs State Of U.P. And Another
2012 Latest Caselaw 3735 ALL

Citation : 2012 Latest Caselaw 3735 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Mohd.Islam vs State Of U.P. And Another on 27 August, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 20221 of 1999
 

 
Petitioner :- Mohd.Islam
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- S.K. Srivastava,Sharad Kumar Srivastava,Sushil Kr.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri S K Srivastava.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

 

 

 
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