Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shailendra Kumar vs The High Court Of Judicature At ...
2012 Latest Caselaw 3733 ALL

Citation : 2012 Latest Caselaw 3733 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Shailendra Kumar vs The High Court Of Judicature At ... on 27 August, 2012
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 58200 of 2011
 

 
Petitioner :- Shailendra Kumar
 
Respondent :- The High Court Of Judicature At Allahabad Thru Its R.G.&Anr.
 
Petitioner Counsel :- S.K.Tripathi,Shailendra Singh
 
Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C.
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

Pkb/

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter