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Satish Kumar Agrawal vs State Of U.P.And Others
2012 Latest Caselaw 3732 ALL

Citation : 2012 Latest Caselaw 3732 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Satish Kumar Agrawal vs State Of U.P.And Others on 27 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29229 of 2010
 

 
Petitioner :- Satish Kumar Agrawal
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Ashwini Singh,G.S.Chauhan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ashwini Singh, learned counsel for the applicant and Sri D.S. Pandey, learned counsel for opp. parties No. 2 to 5.

Sri  D.S. Pandey, learned counsel for opp. parties No. 2 to 5 prays for and is granted ten days'  and no more time to file  counter affidavit.

List peremptorily on 10.9.2012.

Order Date :- 27.8.2012

NS

 

 

 
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