Prasoon Tomar And Others vs The State Of U.P. And Another
2012 Latest Caselaw 3731 ALL

Citation : 2012 Latest Caselaw 3731 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Prasoon Tomar And Others vs The State Of U.P. And Another on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 61923 of 2011
 

 
Petitioner :- Prasoon Tomar And Others
 
Respondent :- The State Of U.P. And Another
 
Petitioner Counsel :- K.M. Asthana,Jitendra Kumar
 
Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C.
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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