Uma Shanker Pandey vs Regional Higher Eduation Officer ...
2012 Latest Caselaw 3727 ALL

Citation : 2012 Latest Caselaw 3727 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Uma Shanker Pandey vs Regional Higher Eduation Officer ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 13627 of 2001
 

 
Petitioner :- Uma Shanker Pandey
 
Respondent :- Regional Higher Eduation Officer Agra & Others
 
Petitioner Counsel :- Vinod Kumar Singh,A.K.Upadhaya,Ashok Khare,H.N.Pandey,P.Padia,P.S.Baghel,R.K. Tripathi,S.S. Mishra,V.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri H N Pandey.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

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