Ashish Kumar Jaiswal vs State Of U.P. And Others
2012 Latest Caselaw 3725 ALL

Citation : 2012 Latest Caselaw 3725 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Ashish Kumar Jaiswal vs State Of U.P. And Others on 27 August, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 32507 of 2012
 

 
Petitioner :- Ashish Kumar Jaiswal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.C. Yadav
 
Respondent Counsel :- C.S.C.,Yashwant Verma
 

 
Hon'ble Arun Tandon,J.

Writ petition is allowed.

For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).

Order Date :- 27.8.2012

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