Dashrath Lal Pal vs Chief Sec., Finance (Accounts ...
2012 Latest Caselaw 3722 ALL

Citation : 2012 Latest Caselaw 3722 ALL
Judgement Date : 27 August, 2012

Allahabad High Court

Dashrath Lal Pal vs Chief Sec., Finance (Accounts ... on 27 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 32520 of 2004
 

 
Petitioner :- Dashrath Lal Pal
 
Respondent :- Chief Sec., Finance (Accounts Audit) Department Lck & Oth.
 
Petitioner Counsel :- S.D.Kautilya
 
Respondent Counsel :- C.S.C.,Shitla Sahai
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner shall examine as to whether a lateral appointment from the post of Senior Clerk to that of a Cashier is permissible under Rule 5 of the Service Rule or not.

List in the next cause list.

Order Date :- 27.8.2012

Chandra

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