Citation : 2012 Latest Caselaw 3719 ALL
Judgement Date : 27 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- WRIT - A No. - 34833 of 2012 Petitioner :- Peush Kumar Srivastava Respondent :- High Court Of Judicature At Allahabad Thru' R.G. & Another Petitioner Counsel :- Shubhra Singh Respondent Counsel :- Yashwant Varma Hon'ble Arun Tandon,J.
Writ petition is allowed.
For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).
Order Date :- 27.8.2012
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