Anshu Gupta vs State Of U.P.
2012 Latest Caselaw 3705 ALL

Citation : 2012 Latest Caselaw 3705 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Anshu Gupta vs State Of U.P. on 24 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20869 of 2012
 

 
Petitioner :- Anshu Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.R. Verma,Akansha Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned AGA prays for and is granted two weeks' time to file a counter affidavit.

List in the week commencing from 24.9.2012 before the appropriate Bench.

Order Date :- 24.8.2012

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