Ombir vs State Of U.P.
2012 Latest Caselaw 3704 ALL

Citation : 2012 Latest Caselaw 3704 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Ombir vs State Of U.P. on 24 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20870 of 2012
 

 
Petitioner :- Ombir
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lalit Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

List with previous papers before the appropriate Bench at an early date.

Order Date :- 24.8.2012

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