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Rajendra vs State Of U.P.
2012 Latest Caselaw 3702 ALL

Citation : 2012 Latest Caselaw 3702 ALL
Judgement Date : 24 August, 2012

Allahabad High Court
Rajendra vs State Of U.P. on 24 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20821 of 2012
 

 
Petitioner :- Rajendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rama Shankar Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri R.K. Shukla, Advocate, has filed his memo of appearance on behalf of the complainant today, which is taken on record.

Heard  Sri A.B.L. Gaur, learned Senior Advocate, assisted by Sri Rama Shankar Mishra, learned counsel for the applicant and Sri R.K. Shukla, Advocate, learned counsel appearing on behalf of the complainant.

Sri R.K. Shukla, Advocae, prays for and is granted two weeks' time to file a counter affidavit.

List immediately thereafter before the appropriate Bench.

Order Date :- 24.8.2012

NS

 

 

 
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