Ordnance Equipment Factory ... vs Distt. Asstt Registrar & Another
2012 Latest Caselaw 3701 ALL

Citation : 2012 Latest Caselaw 3701 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Ordnance Equipment Factory ... vs Distt. Asstt Registrar & Another on 24 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 28924 of 1995
 

 
Petitioner :- Ordnance Equipment Factory Prarambik Sahakari Bank Ltd.
 
Respondent :- Distt. Asstt Registrar & Another
 
Petitioner Counsel :- V.K. Barman
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The writ petition has been dismissed in default by Hon'ble Bharati Sapru, J. A recalling application is pending.

List the recalling application before Hon'ble Bharati Sapru, J.

Order Date :- 24.8.2012

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