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Smt. Amina And Another vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 3700 ALL

Citation : 2012 Latest Caselaw 3700 ALL
Judgement Date : 24 August, 2012

Allahabad High Court
Smt. Amina And Another vs State Of U.P. Thru Secy. And Others on 24 August, 2012
Bench: Amitava Lala, Acting Chief Justice, Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 41914 of 2012
 

 
Petitioner :- Smt. Amina And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Kshatresh Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Amitava Lala,Acting Chief Justice
 
Hon'ble Pradeep Kumar Singh Baghel,J.

Let the matter appear on 28.8.2012, as for orders, in the Additional Cause List.

Since the couple/petitioners are not present before the Court inspite of placing the matter in the list of Fresh Cases, therefore, the cost of the day is reserved.

Order Date :- 24.8.2012

ssm

 

 

 
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