Smt. Shakuntala vs State Of U.P. Through Prin. Secr. ...
2012 Latest Caselaw 3698 ALL

Citation : 2012 Latest Caselaw 3698 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Smt. Shakuntala vs State Of U.P. Through Prin. Secr. ... on 24 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4442 of 2012
 

 
Petitioner :- Smt. Shakuntala
 
Respondent :- State Of U.P. Through Prin. Secr. Basic Edu. Lko. & Ors.
 
Petitioner Counsel :- Lalendra Pratap Singh
 
Respondent Counsel :- C.S.C.,J.B.S.Rathore
 

 
Hon'ble Ajai Lamba,J.

Typed copy of relevant documents have not been filed.

List again after typed copies of relevant documents are filed.

Order Date :- 24.8.2012

A.Nigam

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