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Rajesh Alias Bhujangi And Others vs State Of U.P. & Others
2012 Latest Caselaw 3695 ALL

Citation : 2012 Latest Caselaw 3695 ALL
Judgement Date : 24 August, 2012

Allahabad High Court
Rajesh Alias Bhujangi And Others vs State Of U.P. & Others on 24 August, 2012
Bench: Ravindra Singh, Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7636 of 2002
 

 
Petitioner :- Rajesh Alias Bhujangi And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satish Kumar Tyagi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ramesh Sinha,J.

Sri Sharad Malviya and Sri M.I. Farooqui, learned counsel for the petitioners are not present. Sri A.T. Kulshrestha, Advocate, appearing on behalf of the Bank is  present.

List on 14.9.2012.

Order Date :- 24.8.2012

NS

 

 

 
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