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Suraj Singh vs State Of U.P. & Others
2012 Latest Caselaw 3693 ALL

Citation : 2012 Latest Caselaw 3693 ALL
Judgement Date : 24 August, 2012

Allahabad High Court
Suraj Singh vs State Of U.P. & Others on 24 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41843 of 2012
 

 
Petitioner :- Suraj Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Tiwari
 
Respondent Counsel :- C.S.C.,Gautam Baghel
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2, 3 and 4. Sri Gautam Baghel, Advocate has entered appearance on behalf  of respondents Nos. 5, 6 and 7. Issue notice to respondent No.8.

Each one of the respondents is accorded four weeks' time to file counter affidavit.

List this writ petition after four weeks, along with the record of writ petition Nos.32385 of 2011 and 29028 of 2011, showing the names of respective counsel in all the cases along with cause title.

Order Date :- 24.8.2012

SRY

 

 

 
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