Dharm Nandan Awasthi vs State Of U.P. Rajya Shakari Bhumi ...
2012 Latest Caselaw 3692 ALL

Citation : 2012 Latest Caselaw 3692 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Dharm Nandan Awasthi vs State Of U.P. Rajya Shakari Bhumi ... on 24 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4429 of 2012
 

 
Petitioner :- Dharm Nandan Awasthi
 
Respondent :- State Of U.P. Rajya Shakari Bhumi Vikas Bank Through Managin
 
Petitioner Counsel :- D.N.Awasthi In Person
 
Respondent Counsel :- Manish Kumar,Balram Yadav
 

 
Hon'ble Ajai Lamba,J.

On request of the petitioner, appearing in person, list this case on 29.8.2012.

Order Date :- 24.8.2012

A.Nigam

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