Babloo vs State Of U.P.
2012 Latest Caselaw 3690 ALL

Citation : 2012 Latest Caselaw 3690 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Babloo vs State Of U.P. on 24 August, 2012

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20844 of 2012
 

 
Petitioner :- Babloo
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyaveer Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

List before the appropriate Bench at an early date along with Criminal Misc. Bail Application No. 22932 of 1001 (Babloo Vs. State of U.P.).

Order Date :- 24.8.2012

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