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Sri Pradeep Kumar Yogacharya vs Administrator, City Board, ...
2012 Latest Caselaw 3671 ALL

Citation : 2012 Latest Caselaw 3671 ALL
Judgement Date : 23 August, 2012

Allahabad High Court
Sri Pradeep Kumar Yogacharya vs Administrator, City Board, ... on 23 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 21053 of 1995
 

 
Petitioner :- Sri Pradeep Kumar Yogacharya
 
Respondent :- Administrator, City Board, Ghaziabad And Another
 
Petitioner Counsel :- R.B. Singhal,Indever Pandey
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

It is informed that Sri N.C. Tripathi, Advocate, has been engaged on behalf of the petitioner and filed Vakalatnama in the office.

List in the next cause list showing the name of Sri N.C. Tripathi as counsel for the petitioner.

Order Date :- 23.8.2012

OP

 

 

 
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