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Asha Devi vs State Of U.P.Through The Secy. ...
2012 Latest Caselaw 3665 ALL

Citation : 2012 Latest Caselaw 3665 ALL
Judgement Date : 23 August, 2012

Allahabad High Court
Asha Devi vs State Of U.P.Through The Secy. ... on 23 August, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 1380 of 2011
 

 
Petitioner :- Asha Devi
 
Respondent :- State Of U.P.Through The Secy. Basic Education Lko.And Ors.
 
Petitioner Counsel :- Sampuranand Shukla,Pt. Pankaj Shukla
 
Respondent Counsel :- C.S.C.,A.M.Tripathi
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.70815 of 12: Application for listing)

List in IInd week of September, 2012.

Application is accordingly disposed of.

Order Date :- 23.8.2012

A.Nigam

 

 

 
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