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M/S Kanodia Salt Company Private ... vs M/S Rohit Surfactants Private ...
2012 Latest Caselaw 3662 ALL

Citation : 2012 Latest Caselaw 3662 ALL
Judgement Date : 23 August, 2012

Allahabad High Court
M/S Kanodia Salt Company Private ... vs M/S Rohit Surfactants Private ... on 23 August, 2012
Bench: Rakesh Tiwari, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2065 of 2010
 

 
Petitioner :- M/S Kanodia Salt Company Private Limted & Another
 
Respondent :- M/S Rohit Surfactants Private Litd. Thru' Manager
 
Petitioner Counsel :- Vipin Sinha
 
Respondent Counsel :- K.K. Tripathi,Ashok Khare,R.N.Awasthi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Anil Kumar Sharma,J.

It appears from the record that the Hon'ble Second Judge copy of the appeal is not on record.

Sri Navin Sinha, learned Senior Counsel for the appellants prays for and is granted ten days time to file the Second Judge copy of the appeal.

List in the Ist week of September 2012.

Order Date :- 23.8.2012

Ak/

 

 

 
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