Citation : 2012 Latest Caselaw 3660 ALL
Judgement Date : 23 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- REVIEW PETITION DEFECTIVE No. - 356 of 2012 Petitioner :- Raj Kumar Tewari (W.P. 1166/2004 (S/S)) Respondent :- Presiding Officer Labour Court U.P. Faizabad & Anr. Petitioner Counsel :- Dr. R.K. Srivastava Hon'ble Ajai Lamba,J.
This petition prays for review of order dated 14.5.2012 passed by a Co-ordinate Bench (Shri Narain Shukla, J.).
Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.
Order Date :- 23.8.2012
A.Nigam
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