Santosh Kumar Chaturvedi vs State Of U.P.And Others
2012 Latest Caselaw 3630 ALL

Citation : 2012 Latest Caselaw 3630 ALL
Judgement Date : 22 August, 2012

Allahabad High Court

Santosh Kumar Chaturvedi vs State Of U.P.And Others on 22 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41110 of 2012
 

 
Petitioner :- Santosh Kumar Chaturvedi
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Dinesh Pathak,Rakesh Pathak
 
Respondent Counsel :- C.S.C.,Ram Gopal Tripathi
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Ram Gopal Tripathi, Advocate has entered appearance on behalf of respondent Nos. 2, 3 and 4.

Each one of the respondents is accorded one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 22.8.2012

SRY

Download the LatestLaws.com Mobile App