Ram Sakal Dubey vs Registrar Cooperative Societies ...
2012 Latest Caselaw 3629 ALL

Citation : 2012 Latest Caselaw 3629 ALL
Judgement Date : 22 August, 2012

Allahabad High Court

Ram Sakal Dubey vs Registrar Cooperative Societies ... on 22 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4390 of 2012
 

 
Petitioner :- Ram Sakal Dubey
 
Respondent :- Registrar Cooperative Societies Lko. & Ors.
 
Petitioner Counsel :- Sanjay Kumar Dixit
 
Respondent Counsel :- C.S.C.,M.P.Singh
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance on behalf of the petitioner to press this petition.

List on 10.9.2012.

Order Date :- 22.8.2012

A.Nigam

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