Rajendra Gupta vs State Of U.P.
2012 Latest Caselaw 3625 ALL

Citation : 2012 Latest Caselaw 3625 ALL
Judgement Date : 22 August, 2012

Allahabad High Court

Rajendra Gupta vs State Of U.P. on 22 August, 2012

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20724 of 2012
 

 
Petitioner :- Rajendra Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shanker Suan,S.C. Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dinesh Gupta,J.

Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 22.8.2012

yachna

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