Safeek Ahmad vs State Of U.P.And Others
2012 Latest Caselaw 3620 ALL

Citation : 2012 Latest Caselaw 3620 ALL
Judgement Date : 22 August, 2012

Allahabad High Court

Safeek Ahmad vs State Of U.P.And Others on 22 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41095 of 2012
 

 
Petitioner :- Safeek Ahmad
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Bhanu Prasad Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Wednesday. By that time requisite instructions may be obtained.

Order Date :- 22.8.2012

SRY

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