Ram Parvesh Tewari vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 3608 ALL

Citation : 2012 Latest Caselaw 3608 ALL
Judgement Date : 21 August, 2012

Allahabad High Court

Ram Parvesh Tewari vs State Of U.P.Through Secretary ... on 21 August, 2012

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 575 of 2006
 

 
Petitioner :- Ram Parvesh Tewari
 
Respondent :- State Of U.P.Through Secretary Tax And Registration
 
Petitioner Counsel :- Akhilesh Kalra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

The writ petition is allowed. For orders see our order of date passed in W.P.No.453 (SB) of 2006.

Order Date :- 21.8.2012

Virendra

Download the LatestLaws.com Mobile App