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Smt. Ragini Singh vs State Of U.P.Thru.It'S Secy. And ...
2012 Latest Caselaw 3606 ALL

Citation : 2012 Latest Caselaw 3606 ALL
Judgement Date : 21 August, 2012

Allahabad High Court
Smt. Ragini Singh vs State Of U.P.Thru.It'S Secy. And ... on 21 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 29968 of 2012
 

 
Petitioner :- Smt. Ragini Singh
 
Respondent :- State Of U.P.Thru.It'S Secy. And Another
 
Petitioner Counsel :- B.D.Mishra
 
Respondent Counsel :- C.S.C.,Arun Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Two counter affidavits have been filed by the learned Standing Counsel, the same may be placed on record.

On the request of learned counsel for the petitioner, put up on 23.8.2012 as fresh.

Order Date :- 21.8.2012

OP

 

 

 
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